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Nirbhaya Rape Case Verdict: Defence Pins Hope on 'Reformation' and 'Evidentiary Flaw' - (10 Jul 2018)

The Supreme Court is scheduled to pronounce its verdict on Monday on the review pleas of three out of four convicts against death penalty in the 'Nirbhaya' gang-rape and murder case.

Tags : COURT   SUPREME COURT  

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