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Agreement signed on repatriation of Bru persons to Mizoram- (Press Information Bureau) (03 Jul 2018)

MANU/PIBU/1008/2018

Civil

In a major breakthrough on repatriation of displaced Bru persons from Mizoram since 1997, an agreement has been signed by Government of India, Governments of Mizoram and Tripura and Mizoram Bru Displaced People's Forum (MBDPF) here today in presence of Union Home Minister Shri Rajnath Singh, Chief Minister of Mizoram Shri Lalthanhawla, and Chief Minister of Tripura Shri Biplab Kumar Deb.

5,407 families comprising of 32,876 persons presently in temporary camps in Tripura will repatriate to Mizoram before 30th Sept., 2018. The agreement was signed by Smt. Rina Mitra, Special Secretary (Internal Security), MHA, Shri Sanjeev Ranjan, Chief Secretary, Govt. of Tripura, Shri Lalnunmawia Chuaungo, Principal Secretary, Govt. of Mizoram and Shri A. Sawibunga, President, MBDPF.

Government of India will provide financial assistance for rehabilitation of Brus in Mizoram and address their issues of security, education, livelihood etc. in consultation with Governments of Mizoram and Tripura. A Committee under Special Secretary (Internal Security) will coordinate the implementation of this agreement.

Tags : AGREEMENT   SIGNING OF   REPATRIATION   BRU PERSONS  

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