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Cabinet approves MoU between India and United Kingdom on cooperation in the sphere of Law and Justice and establishing a Joint Consultative Committee- (Press Information Bureau) (04 Jul 2018)

MANU/PIBU/1014/2018

Civil

The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has approved signing of a Memorandum of Understanding (MoU) between India and United Kingdom regarding cooperation between both countries in the sphere of Law & Justice and to set up a Joint Consultative Committee. The MoU takes care of concerns and requirements in the field of exchange of experience by legal professionals, government functionaries and their training and effective legal aid mechanism for resolution of disputes before various Courts, Tribunals, etc. and proposes establishment of Joint Consultative Committees.

Tags : MOU   APPROVAL   LAW AND JUSTICE  

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