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Rajasthan Govt to Build Special Helipad at Sawai Man Singh Stadium for PM Narendra Modi's Jaipur Visit Tomorrow - (09 Jul 2018)

The government had approached the court for permission to build the helipad because the court had earlier in September 2001 stopped all other activities other than sports in the stadium. After the court granted the permission, two choppers of Indian Air Force were seen landing at the stadium on trial run.

Tags : COURT  

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