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Bombay HC Supports CTR’s Patent Infringement Claim Against Sergi - (26 Oct 2015)

Bombay HC has passed an interim order in favour of CTR Manufacturing Industries Ltd in a patent infringement claim against Sergi Transformer Explosion Prevention Technologies Pvt Ltd., restraining Sergi from using or selling Sergi 3000, which CTR claimed as its patent infringment.

Tags : BOMBAY HC   CTR MANUFACTURING INDUSTRIES LTD   SERGI  

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