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Supreme Court to Decide on Monday if Convicts in 2012 Nirbhaya Gang Rape Will Hang - (09 Jul 2018)

The Supreme Court bench headed by CJI Dipak Misra will on July 9 pronounce its judgment on the review petition filed by the four convicts in the Nirbhaya gang rape-murder case.

Tags : COURT   SUPREME COURT  

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