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Nirbhaya Rape Case Verdict LIVE Updates: SC to Decide on Death Penalty of 3 Rapists; Fourth Yet to Move Plea - (09 Jul 2018)

Nirbhaya case verdict updates: The Supreme Court is scheduled to pronounce its verdict today on the review pleas of three out of four convicts sent to the death row in the 'Nirbhaya' gang-rape and murder case.

Tags : COURT   SC   SUPREME COURT  

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