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Nirbhaya Rape Case: Legal Ups and Downs Since the Fateful Night - (09 Jul 2018)

The apex court in its 2017 verdict had upheld the capital punishment awarded to them by the Delhi High Court and the trial court in the case of gang rape and murder of a 23-year-old paramedic student on December 16, 2012.

Tags : COURT   HIGH COURT  

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