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Pakistan Supreme Court Bans Zardari, His Sister from Travelling Abroad - (09 Jul 2018)

Pakistan Supreme Court has banned former president and Pakistan Peoples Party (PPP) Co-Chairman Asif Ali Zardari and his sister Faryal Talpur from travelling abroad in the wake of recent revelations in a fake bank accounts case.

Tags : PAKISTAN SUPREME COURT   ASIF ALI ZARDARI  

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