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Delhi HC Orders DU to Conduct Extra Classes to Enable Students to Meet Attendance Requirement - (09 Jul 2018)

Delhi HC has quashed the list issued by Faculty of Law, DU of students detained for not meeting prescribed attendance, while directing the institution to hold at least 139 hours of extra classes for all those students desirous of attending the same and making up the shortfall in their attendance.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY  

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