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Bombay HC Orders Credit to Joint Author for 'Rock On 2' to Abhishek Kapoor - (26 Oct 2015)

Bombay HC on plea of Abhishek Kapoor alleging that movie “Rock On 2” was written and directed by him but he was not given the credit for the movie's story, has held that Abhishek would be credited as writer of story, though the movie screenplay credit would remained entitled to Pubali Chaudhuri.

Tags : BOMBAY HC   ROCK ON 2  

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