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Bombay HC Directs State to Accept Income Tax Returns Without Aadhaar - (09 Jul 2018)

Bombay High Court has granted interim relief to a group of 25 taxpayers who had filed a petition challenging the insistence of the Revenue Department to link their PAN card with their Aadhaar card in order to file tax returns.

Tags : BOMBAY HIGH COURT   AADHAAR  

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