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Supreme Court: Devotees Can Approach District Judge With Complaint of Exploitation At Shrines - (06 Jul 2018)

Supreme Court has said that a devotee can now approach district judge of any area with complaint of any exploitative practice, deficiencies in management, maintenance of hygiene, proper utilization of offerings and protection of assets at any shrine throughout India.

Tags : SUPREME COURT   JAGANNATH TEMPLE  

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