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Supreme Court Gives Nod for Auction of Three Unitech Properties Worth Rs. 600 Crore - (06 Jul 2018)

Supreme Court has permitted the auction of three properties belonging to Unitech Ltd in Agra, Varanasi and Sriperumbudur to reimburse the claims of those who had booked homes with the troubled real estate developer.

Tags : SUPREME COURT   UNITECH  

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