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Uttarakhand HC: Animals' 'Legal Rights, Duties & Liabilities' Same As That of a Living Person - (06 Jul 2018)

Uttarakhand High Court has declared that all animals, whether avian or aquatic species, fall under the purview of law with the same 'rights, duties and liabilities' of a living person.

Tags : UTTARAKHAND HIGH COURT   ANIMALS  

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