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Deduct Re 1 Per Day from Salaries of Top State Officials: Bombay High Court - (06 Jul 2018)

Bombay High Court has directed state government to deduct Re 1 per day from the salaries of Chief Secretary, Principal Secretaries of Urban Development and others for not submitting action plan for demolition of illegal religious structures.

Tags : BOMBAY HIGH COURT   ILLEGAL RELIGIOUS STRUCTURES  

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