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Insolvency and Bankruptcy Board of India Amends Norms, Notifies Procedures for Homebuyers - (05 Jul 2018)

Insolvency and Bankruptcy Board of India has issued revised norms to initiate insolvency resolution process, paving way for homebuyers to seek relief as financial creditors and allowing conditional withdrawal of insolvency applications, among other key changes.

Tags : INSOLVENCY   HOMEBUYERS  

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