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Breaking Toons: Kejriwal Shows Who’s the Boss - (04 Jul 2018)

Arvind Kejriwal got a major victory in his long-running fight for administrative powers to run the national capital and a shot in the arm ahead of the 2019 elections as the Supreme Court ruled that the L-G cannot obstruct Delhi government's policy decisions as he has no independent power and was bound by the elected dispensation's advice.

Tags : COURT   SUPREME COURT  

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