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BJP Destroying Federal Structure, L-Gs and Governors Can’t Usurp Powers of Elected Govt: Sitaram Yechury - (04 Jul 2018)

The Supreme Court handed a major victory to Delhi's AAP government in its bitter power tussle by ruling that the Lieutenant Governor (LG) has no independent power to take decisions and is bound by the elected government's advice.

Tags : COURT   SUPREME COURT  

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