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Bombay HC Cancels Conviction of Court Clerk in Bribe Case - (26 Oct 2015)

Bombay HC has cancelled conviction of a HC clerk who was caught taking bribe after a trap was laid by Anti-Corruption Bureau. The court said that setting bait to a public servant and then trapping him is practically amounting to abetment of offence and artificially creating crime.

Tags : BOMBAY HC   BRIBE CASE  

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