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'Face the Trial': Supreme Court Pulls Up Rajinikanth's Wife Latha Over Payment to Ad Firm - (03 Jul 2018)

A bench headed by Justice Ranjan Gogoi took strong exception to Latha Rajinikanth's attempt to skirt her liability to pay Rs 6.2 crore to an advertising agency on the pretext that her previous lawyer had wrongly given the undertaking.

Tags : COURT   SUPREME COURT  

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