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ED to Seek Fugitive Tag for Mehul Choksi After Court Takes Cognisance of Chargesheet - (03 Jul 2018)

The ED will file an application under the recently-promulgated Fugitive Economic Offenders Ordinance, which empowers it to confiscate "all linked assets" of an absconding loan defaulter, the sources said adding that a similar plea will be made against diamantaire Nirav Modi.

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