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Bombay High Court Rejects Plea Seeking Urgent Hearing on Food Prices at Multiplexes - (03 Jul 2018)

Bombay High Court has refused to urgently hear an application moved by Multiplexes Owners Association, seeking clarification whether there was any order from the court for regulating prices of food items sold inside multiplexes.

Tags : BOMBAY HIGH COURT   MULTIPLEXES  

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