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NCLT Reserves Order on Srei Infra’s Plea Against Sterling Units - (03 Jul 2018)

Mumbai bench of National Company Law Tribunal has reserved its order in an insolvency plea filed by Srei Infrastructure Finance Ltd against Sterling SEZ & Infrastructure and Sterling International Enterprises, subsidiaries of Sterling Biotech,a firm that is also admitted for the resolution process.

Tags : INSOLVENCY   IBC  

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