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Supreme Court Says No to Urgent Hearing of Plea Against Polygamy, Nikah Halala - (02 Jul 2018)

A bench of Chief Justice Dipak Misra, Justice A.M. Khanwilkar and Justice D.Y. Chandrachud said the matter would come up for hearing in due course after the Central government files its response.

Tags : COURT   SUPREME COURT  

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