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Madras High Court: 'Aadhaar' Needed During Counselling for Medical Seats in TN - (02 Jul 2018)

Madras High Court has directed aspiring medical students to produce their Aadhaar cards and photocopies of the same at the time of counselling, in a bid to counter forged nativity certificates.

Tags : MADRAS HIGH COURT   AADHAAR  

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