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Special Court Summons Vijay Mallya on August 27, Will be Tagged 'Fugitive' on Non-Appearance - (02 Jul 2018)

If Mallya does not appear before the designated court within the given time, he will be declared as a ‘fugitive’ and the Enforcement Directorate will move to confiscate his assets worth Rs 12,500 crore.

Tags : COURT  

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