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Karnataka Decides to Move SC on Cauvery Row, Congress Says Earlier Verdict Not in State's Interest - (02 Jul 2018)

CM Kumaraswamy had earlier not taken too kindly to the Centre’s “unilateral” decision in forming the Cauvery Water Regulation Committee (CWRC) and the Cauvery Water Management Authority saying it “hurts” the interests of Karnataka.

Tags : SC  

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