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2nd Year of GST Dedicated to Simplification, New Returns Form Coming Soon, Says GSTN Chairman - (02 Jul 2018)

Speaking to News18.com, GST Network chairman Ajay Bhushan Pandey said the Centre will be coming up with a new single GST return form much like the income tax return form and will be using the second year to bring about further simplification in the system.

Tags : GST  

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