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DNA Test on 12-Year-old Girl to Decide if Aurangabad Sarpanch Can Keep His Post - (02 Jul 2018)

The high court bench headed by Justice Ravindra Ghuge issued directives to carry out a DNA test on the sarpanch and four of his relatives, including his wife, his brother, his brother’s wife and the 12-year-old girl.

Tags : COURT   HIGH COURT  

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