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Delhi HC Restrains Marketing or Selling of Items under Royal Enfield Trademarks on eBay.in - (23 Oct 2015)

Delhi HC has restrained two people from marketing or selling on eBay, products under name of 'Royal Enfield', 'Bullet' or any other trademark deceptively similar to the ones termed by Eicher Motors Ltd who makes the Royal Enfield motorbikes.

Tags : DELHI HC   ROYAL ENFIELD TRADEMARKS   EBAY.IN  

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