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Aircel Maxis Case: SC Allows Centre to Probe Allegations Against Investigation Officer - (28 Jun 2018)

Supreme Court has allowed Central government to look into the allegations of disproportionate assets made against Investigating Officer of the Enforcement Directorate (ED) Rajeshwar Singh, who was probing the Aircel Maxis case.

Tags : SUPREME COURT   AIRCEL MAXIS  

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