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Don’t Act in a Manner That Makes Public Think RBI, ED Are Politicians’ Puppets: Bombay HC - (28 Jun 2018)

Bombay High Court has observed that those in power and opposition should not act in a manner which gives the public at large an impression that vital institutions like RBI and Enforcement Directorate (ED) are but puppets in the hands of politicians.

Tags : BOMBAY HIGH COURT   ED   RBI  

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