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Register FIR Against Those Found Misappropriating Toilet Funds: Uttarakhand HC - (26 Jun 2018)

Uttarakhand High Court has directed the State to register FIRs against those responsible for misappropriation of funds allocated for toilet construction for BPL families in Dehradun district under the Swachh Bharat Mission.

Tags : UTTARAKHAND HC   SWACHH BHARAT  

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