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2002 Naroda Case: Gujarat High Court Awards 10-year RI to Three Convicts - (26 Jun 2018)

Gujarat High Court has awarded 10 years' rigorous imprisonment to three convicts in the 2002 Naroda Patiya massacre case, observing that their punishment must be consistent with the brutality of the crime.

Tags : GUJARAT HIGH COURT   NARODA CASE  

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