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INX Media Case: CBI Moves Apex Court Challenging Bail Granted to Karti Chidambaram - (25 Jun 2018)

A single judge bench of the high court had on March 23 granted bail to Karti, who was arrested on February 28 by the CBI, saying the relief should not be refused unless the crime was of the 'highest magnitude' entailing 'severe punishment'.

Tags : COURT   HIGH COURT  

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