SC: Appeal U/S 374 CrPC/415 BNSS is Not Maintainable Against Sessions Court's Reversal of Acquittal  ||  SC Asked the Centre to Promote Awareness About the Consequences of Driving With an Expired Licence  ||  SC Explains How a Deceased Christian Wife's Property Devolves under the Indian Succession Act  ||  Supreme Court: Reach Stacker isn't a Motor Vehicle; MACT Claim Not Maintainable  ||  Supreme Court: Lift Makers, Operators and Owners Share Responsibility for User Safety  ||  Patna HC: Pressure to Sign Divorce and Child Custody does not Amount to Cruelty  ||  Bombay HC: Externment under the Police Act Requires Satisfaction About a Gang's Activities  ||  Bombay HC: False Travel Distance Claim Alone Doesn't Constitute Misappropriation  ||  J&K&L High Court: Interest on Delayed Gratuity is Not a Mandatory Pre-Deposit For an Appeal  ||  Meghalaya HC: Meritorious Candidate Cannot Be Denied Admission For a Two-Minute Delay    

Mann Ki Baat LIVE: PM Modi Credits 'States of Our Nation' as GST Anniversary Nears - (24 Jun 2018)

Prime Minister Narendra Modi will address the nation via his Mann Ki Baat radio show at 11 am. This would be the 45th edition of the monthly radio broadcast. The programme will be broadcast on AIR and Doordarshan, and will be streamed on the YouTube channels of the Prime Minister's Office, Ministry of Information and Broadcasting, AIR and DD News.

Tags : GST  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved