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Film Director Bharathiraja Booked for 'Attempting to Cause Riot' - (23 Jun 2018)

A complaint against the 76-year-old filmmaker had been filed by a Hindu Makkal Munnani office-bearer. The FIR comes a month after the Madras High Court granted him anticipatory bail in another such case. The director had been booked in a similar case earlier too.

Tags : COURT   HIGH COURT  

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