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'Make In India' Function Caused Damage to Mumbai Beach: Bombay High Court - (22 Jun 2018)

Bombay High Court has said the government's Make in India function at Girgaon Chowpatty beach in south Mumbai in 2016, which had to be abandoned after a huge fire gutted the stage, caused "considerable destruction and damage" to the beach.

Tags : BOMBAY HIGH COURT   BOMBAY HIGH COURT  

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