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Kerala HC Refuses to Declare ‘Breastfeeding Woman on Magazine’s Cover’ as Obscene - (21 Jun 2018)

Kerala High Court has refused to categorize a magazine cover with a woman breastfeeding her baby as obscene, noting that “shocking one’s morals” is an “elusive concept”, and that “one man’s vulgarity is another man’s lyric”.

Tags : KERALA HIGH COURT   MAGAZINE  

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