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Bombay HC Denies to Allow Expenditure Made by Saibaba Trust on Invitation Cards - (23 Oct 2015)

Bombay High Court has denied to allow Rs 14.94 lakhs expenditure incurred by Saibaba Sansthan Trust in Shirdi towards printing invitation cards and posting them to patrons for the Dussehra function.

Tags : BOMBAY HIGH COURT   SAIBABA SANSTHAN TRUST  

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