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Have a Functional National Law University Within 3 Months: Uttarakhand High Court - (21 Jun 2018)

Uttarakhand High Court has ordered the State to establish a National Law University (NLU) in Uttarakhand within three months, directing it to run the NLU from government buildings or a hired private accommodation until the construction of the campus is complete.

Tags : UTTARAKHAND HIGH COURT   NATIONAL LAW UNIVERSITY  

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