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Bombay High Court Refuses to Grant Relief to Zakir Naik - (21 Jun 2018)

Bombay High Court has refused to grant relief to Islamic preacher Zakir Naik, who is facing charges of inciting communal disharmony and engaging in unlawful activities, observing that he did not show any interest to help the probe agencies.

Tags : BOMBAY HIGH COURT   ZAKIR NAIK  

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