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Supreme Court Issues Notice to Maharashtra, Trimbakeshwar Temple - (20 Jun 2018)

Supreme Court has issued a notice to Maharashtra, Charity Commissioner, Mumbai, and the Trimbakeshwar Sansthan Trust among others over a PIL seeking an increase in the number of trustees of Nasik's Trimbakeshwar Shiva temple.

Tags : SUPREME COURT   TRIMBAKESHWAR TEMPLE  

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