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Delhi High Court Seeks Response from Reliance, NDMC on Wi-Fi Street Poles - (21 Oct 2015)

Delhi High Court has sought reply from NDMC and Reliance Jio Infocomm on a JV company's plea against the civic body's decision to withdraw a letter of intent issued to it for providing free Wi-Fi and setting up CCTVs on 18,500 street poles in the city.

Tags : DELHI HIGH COURT   NDMC    

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