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From Data Privacy Law to Bombay Blasts, Meet Ex-Judge Who Has Been a Favourite of Govts for 26 Yrs - (20 Jun 2018)

It all started in 1993 when the then recently retired apex court judge was tasked to head a commission of inquiry under Justice B N Srikrishna and look into the causes of the riots that engulfed Mumbai in December 1992 and January 1993.

Tags : COURT  

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