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Supreme Court Refuses Urgent Hearing of Plea to Declare Arvind Kejriwal's Sit-in as Unconstitutional - (19 Jun 2018)

Arvind Kejriwal and his ministers have been staging a sit-in at L-G Anil Baijal's office since June 11 evening to press for their demands, including a direction to IAS officers to end their "strike" and action against those who have struck work.

Tags : COURT   SUPREME COURT  

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