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Madras High Court: Selection Process for Highest Seat in University Can’t Just be a Routine - (19 Jun 2018)

Madras High Court, while setting aside appointment of Dr PP Chellathurai as Vice-Chancellor of Madurai Kamaraj University, has said that a university is a seat of learning and the highest seat in a university is so sanctus that the selection process cannot just be a routine.

Tags : MADRAS HIGH COURT   UNIVERSITY  

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