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Uttarakhand High Court Says 'No' to Master Plan Notified By State Govt Sans MoEF Approval - (19 Jun 2018)

Uttarakhand High Court has quashed Master Plan for Mussoorrie & Dehradun which was notified by the state without seeking approval from the Ministry of Environment and Forests, Government of India.

Tags : UTTARAKHAND HIGH COURT   MASTER PLAN  

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