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Bihar CM Nitish Kumar Gets Supreme Court Notice in Plagiarism Row - (18 Jun 2018)

In his petition before the Delhi high court, former senior JNU scholar-turned-politician Atul Kumar Singh had alleged that a book published by Patna-based Asian Development Research Institute (ADRI) through its Member Secretary Shaibal Gupta and "endorsed" by the Bihar CM, was a plagiarised version of his research project.

Tags : COURT   HIGH COURT   SUPREME COURT  

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